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Supreme Court Says 'No' to Abortion of 27 Week Foetus - (11 Apr 2017)

Supreme Court has refused to allow a woman to abort her 27-week foetus diagnosed with polyhydramnios with Arnold Chairi malformation Type 2 severe hydrocephalus with lumbosacral meningo myelocele and spina bifida with tethered cord.

Tags : SUPREME COURT   27 WEEK FOETUS  

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