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Bombay HC Grants No Relief to Zee in Copyright Case on Kid's Talent Show 'India’s Best Dramebaaz' - (10 Apr 2017)

Bombay High Court has refused to grant any relief to Zee Entertainment Enterprises Ltd and dismissed the notice of motion in a commercial suit filed against Sony Pictures, alleging copyright infringement.

Tags : BOMBAY HIGH COURT   INDIA’S BEST DRAMEBAAZ   ZEE   SONY  

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