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TRAI Directs Reliance Jio to Withdraw 15-days Extension on Jio Prime plan - (07 Apr 2017)

Telecom Regulatory Authority of India (TRAI) has directed Reliance Jio to withdraw 15-days extension on Jio Prime plan.

Tags : TELECOM REGULATORY AUTHORITY OF INDIA   JIO PRIME   RELIANCE JIO  

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