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Bombay High Court Asks for CCTV Footage to Probe Assault on Maharashtra Doctors - (07 Apr 2017)

Bombay High Court while expressing displeasure over the attacks on doctors at civic and government hospitals has directed state government to submit CCTV footage of the assaults at Thane Civil Hospital and the government hospital in Dhule.

Tags : BOMBAY HIGH COURT   THANE CIVIL HOSPITAL  

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