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RBI signs MoU on Cooperation and Exchange of Information with Nepal Rastra Bank- (Reserve Bank of India) (14 Sep 2015)

MANU/RPRL/0114/2015

Banking

The Reserve Bank of India signed a Memorandum of Understanding on "Supervisory Cooperation and Exchange of Supervisory Information" with Nepal Rastra Bank. RBI has so far entered into Memorandum of Understanding with supervisors of 27 countries to promote greater co-operation and share supervisory information.

Tags : MEMORANDUM   NEPAL   EXCHANGE   INFORMATION  

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