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Calcutta High Court: Issues Decided by Consumer Forums Attract Principles of Res Judicata - (06 Apr 2017)

Calcutta High Court has observed that state/national consumer redressal forums have the trappings of courts and are adjudicatory bodies, and so issues in a suit decided by them attract the principles of res judicata.

Tags : CALCUTTA HIGH COURT   OF RES JUDICATA  

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