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Kerala High Court Directs State Govt. to File Affidavit on Flyover Work - (06 Apr 2017)

Kerala High Court has directed the State Government to ask the official of Public Works Department (PWD) to file affidavit on the work schedule, including the time of starting and completion of works, of the proposed flyovers at Vyttila and Kundannoor junctions.

Tags : KERALA HIGH COURT   PUBLIC WORKS DEPARTMENT  

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