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Delhi High Court Upholds Arbitrator’s Award Directing Transfer of Domain Name ‘Googlee’ to Google Inc - (05 Apr 2017)

Delhi HC has upheld arbitrator’s award directing a man to transfer his registered domain name ‘Googlee’ to Google Inc. on the grounds that the name of the homepage was a “slavish” imitation of the most widely used search engine.

Tags : DELHI HIGH COURT   GOOGLE INCE.   GOGLEE  

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