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Allahabad HC Rejects Objection to Term ‘Anti-Romeo Squad’ - (05 Apr 2017)

Allahabad High Court has dismissed a public interest litigation that raised objection to the name ‘Anti-Romeo Squad’, observing that it cannot indulge in argumentative interpretation of a name the government has chosen so as to hold as to whether a name is good or bad.

Tags : ALLAHABAD HIGH COURT   ANTI-ROMEO SQUAD  

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