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Supreme Court: Plea Against Akhilesh Yadav 'Infructuous' - (03 Apr 2017)

Supreme Court has termed as "infructuous" a plea seeking a direction to then UP Chief Minister Akhilesh Yadav to vacate a bungalow being used by him as his office in Lucknow besides occupying another house for residential purpose.

Tags : SUPREME COURT   AKHILESH YADAV  

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