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SC Orders Parsvnath to Give Habitable Homes with OC’s in Lucknow Project in 3 Weeks - (03 Apr 2017)

Supreme Court has directed Parsvnath Developers to give possession of habitable flats along with occupation certificates to 12 home buyers in its Planet project in Lucknow within three weeks.

Tags : SC   PARSVNATH   LUCKNOW  

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