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Finance Bill, 2017 Receives Presidential Assent, Takes Effect From Today - (03 Apr 2017)

President Pranab Mukherjee has given his assent to the Finance Bill, 2017 to give effect to provisions like bar on cash transactions above Rs 2 lakh and compulsory quoting of Aadhaar for filing tax returns.

Tags : FINANCE BILL   2017   PRESIDENTIAL ASSENT  

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