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Andhra HC Acquits Dalit Man Held For Rape, Murder - (03 Apr 2017)

Andhra Pradesh High Court has acquitted Satyam Babu of all charges after he was sentenced to life imprisonment in the Ayesha Meera rape and murder case of 2007 in Vijayawada.

Tags : ANDHRA HC   DALIT MAN   SATYAM BABU  

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