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Supreme Court: Candidates Beyond 25 Years of Age Can Appear For National Eligibility Entrance Test - (03 Apr 2017)

Supreme Court has scrapped the upper age limit of 25 years for those aspiring to appear in the National Eligibility Entrance Test for medical education, saying that the CBSE could not have fixed the age limit by way of notice on the instructions of Medical Council of India.

Tags : SUPREME COURT   NEET  

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