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Uttarakhand HC to UEPPCB: Shut Units Polluting Ganga - (31 Mar 2017)

Uttarakhand HC has ordered Uttarakhand Environment Protection & Pollution Control Board (UEPPCB) to "close down all hotels, ashrams and industries which are polluting the Ganga by strictly enforcing the court's orders passed earlier in this regard."

Tags : UTTARAKHAND HC   UTTARAKHAND ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD  

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