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Gujarat HC Stays GRP Summons to Shah Rukh Over Fan's Death at Vadodara Railway Station - (31 Mar 2017)

Gujarat High Court has stayed summons issued to Shah Rukh Khan by the Government Railway Police (GRP) over the fan’s death at Vadodara railway station during the promotion of his film "Raees."

Tags : GUJARAT HIGH COURT   SHAH RUKH KHAN   RAEES  

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