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Supreme Court Puts on Hold 19 Cases Against QNet, Grants Bail to Ferreira - (29 Mar 2017)

Supreme Court has stayed proceedings in all 19 FIRs filed against QNet direct selling company across country while granting bail to former world billiards champion Micheal Ferreira and another official of firm's India franchise in a cheating case.

Tags : SUPREME COURT   MICHEAL FERREIRA   QNET  

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