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Delhi HC in BT Cotton Patent Case: Monsanto Termination of Nuziveedu Seeds Sub-licence Pact Illegal - (28 Mar 2017)

Delhi High Court, while ruling that Monsanto Technology LLC’s termination of its sub- licence agreement with Nuziveedu Seeds Ltd was illegal and arbitrary, has said the royalty or trait fee payable for use of Monsanto’s patented Bt cotton technology would be as per Government stipulations.

Tags : DELHI HC   BT COTTON  

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