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Supreme Court: Noida’s Emerald Towers Will Be Demolished If Built Without Proper Sanction - (28 Mar 2017)

Supreme Court has said that if the two 40-storey residential buildings of Supertech's Emerald Towers in Noida were constructed without a proper sanction, these would be "demolished".

Tags : SUPREME COURT   SUPERTECH'S EMERALD TOWERS  

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