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Madras High Court Rejects Appeal Filed by Sri Lankan Fishermen - (18 Sep 2015)

Madras HC has rejected appeal filed by 10 Sri Lankan fishermen, who were convicted for fishing in Indian waters without permission in 2006, after it was informed that they had gone back to their country after serving sentence period in prison even as appeal was pending adjudication for last 9 years.

Tags : MADRAS HIGH COURT  SRI LANKAN FISHERMEN  

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