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Madras HC Orders Arrest of Man Claiming to be Jayalalithaa's Secret Son - (27 Mar 2017)

Madras High Court came down hard on a man, who claimed to be 'secret son' of Former Tamil Nadu Chief Minister Jayalalithaa and has directed arrest of Erode resident J Krishnamoorthy saying that he has not only cheated the Court but also prepared forged documents.

Tags : SUPREME COURT   JAYALALITHAA  

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