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Rajasthan High Court Put Stay on MBBS, BDS Admissions in Private Colleges - (18 Sep 2015)

Rajasthan HC on petition filed by Arundhati Sharma and six other students who were declared successful in 2015 (PCPMT) but were denied admission, has temporarily stayed admissions to MBBS, BDS courses in private colleges of State till further orders.

Tags : RAJASTHAN HIGH COURT  PRIVATE COLLEGES  

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