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Delhi High Court : Participatory Notes Are Regulated Under the Law - (18 Sep 2015)

Delhi High Court while dismissing PIL, which had claimed that Finance Minister Arun Jaitley had wrongly made a statement that P-Notes were not illegal and sought action against him, has said that Participatory Notes (P-Notes) are not illegal and were regulated under the law.

Tags : DELHI HIGH COURT   PARTICIPATORY NOTES  

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