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LCI 267th Report: Panel Calls For Wider `Incitement' Definition to Curb 'Hate Speech' - (27 Mar 2017)

Law Commission of India (LCI) in its 267th Report has recommended introducing more provisions in Indian Penal Code (IPC) and Code of Criminal Procedure (CrPC) for widening definition of "incitement of violence".

Tags : LAW COMMISSION OF INDIA   HATE SPEECH  

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