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Delhi State Commission for Consumer Disputes Orders Rs 3 Lakh Compensation For Baggage Loss - (27 Mar 2017)

Delhi State Commission for Consumer Disputes has said that no amount of monetary compensation can pay for harassment and agony a flyer goes through due to any loss of luggage during travel and ordered an international airline to pay over Rs 3 lakh to a Delhi resident.

Tags : DELHI STATE COMMISSION FOR CONSUMER DISPUTES   BAGGAGE LOSS  

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