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Punjab & Haryana HC Grants Rs 4 Lakh Compensation in Kite String Death Case - (27 Mar 2017)

Punjab and Haryana High Court has directed Punjab government to provide Rs 4-lakh compensation to a Khanna family whose sole breadwinner died after his throat was slit by a banned synthetic kite string in February 2016.

Tags : PUNJAB AND HARYANA HIGH COURT   KITE STRING   DEATH  

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