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P&H High Court Directs State to Pay Rs 589.2 Crore to State Warehousing Corporation For Pension - (27 Mar 2017)

Punjab and Haryana High Court has asked Punjab Government to pay Rs 589.2 crore to State Warehousing Corporation that has failed to clear pension dues.

Tags : PUNJAB AND HARYANA HIGH COURT   STATE WAREHOUSING CORPORATION  

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