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Supreme Court Terms MBBS Admission Bar to Color Blind Students ‘Regressive’ - (27 Mar 2017)

Supreme Court has agreed to consider a plea of two students to open door of medical colleges for them, saying the present practice of Medical Council of India not permitting colour-blind students to take admission in MBBS courses is regressive and should be done away with.

Tags : SUPREME COURT   MBBS ADMISSION   COLOR BLIND STUDENTS  

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