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Punjab and Haryana High Court Notices State Over Plea Against Cow Protection Act - (24 Mar 2017)

Punjab and Haryana High Court has issued a notice to Haryana Government on a plea challenging decision of Manohar Lal Khattar-led BJP Government banning beef in State under Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015.

Tags : PUNJAB AND HARYANA HIGH COURT   COW PROTECTION ACT  

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