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Delhi HC Reserves Order on Swaraj India’s Plea on Denial of Common Symbol - (24 Mar 2017)

Delhi High Court has reserved its order on a plea by activist-turned-politician Yogendra Yadav’s Swaraj India, challenging Delhi State Election Commission’s decision to not allot party a common symbol to contest upcoming municipal elections in Delhi.

Tags : DELHI HIGH COURT   COMMON SYMBOL   SWARAJ INDIA  

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