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Hyderabad HC Appoints Former Judges to Administer Affairs of HCA - (24 Mar 2017)

Hyderabad High Court has appointed Justice Anil R Dave, retired judge of Supreme Court, and Justice G V Seethapathy, Former Judge of High Court, to act as administrators to manage affairs of Hyderabad Cricket Association (HCA) in view of forthcoming IPL matches scheduled to begin in city on April 5.

Tags : HYDERABAD HIGH COURT   HYDERABAD CRICKET ASSOCIATION  

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