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Delhi HC Awards Jail Term to Husband For Defying Maintenance Order - (24 Mar 2017)

Delhi High Court has held husband guilty of committing contempt of court for disobeying Supreme Court order to pay Rs 1 lakh per month as ad interim maintenance to his wife, and punished him to two-month simple imprisonment along with a fine of Rs. 2000.

Tags : DELHI HIGH COURT   MAINTENANCE ORDER  

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