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ITAT, Mumbai Allows Tax Deductions to SRK on Earnings From Kaun Banega Crorepati - (23 Mar 2017)

ITAT, Mumbai has allowed SRK a deduction of Rs 10 crore that was paid to him for Kaun Banega Crorepati and also of Rs 7 crore the actor had charged from Star India, the broadcaster as professional fees.

Tags : ITAT   MUMBAI   SHAH RUKH KHAN   KAUN BANEGA CROREPATI  

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