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Lok Sabha Passes Finance Bill’ 17; Aadhaar Must For IT Returns, PAN Card - (23 Mar 2017)

Lok Sabha has signed off on Finance Bill 2017, ratifying Government’s proposals to make Aadhaar mandatory for filing of income-tax returns and for obtaining and retaining Permanent Account Number (PAN) from 1 July and capped legal cash transactions at Rs. 2 lakh.

Tags : LOK SABHA   FINANCE BILL  

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