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Special Court in Jaipur Awards Life Term to Two in Ajmer Dargah Bomb Blast Case - (22 Mar 2017)

A Special NIA Court in Jaipur sentenced two convicts in Ajmer Dargah bomb blast case, Devendra Gupta and Bhavesh Patel, to life imprisonment while pronouncing quantum of sentence.

Tags : AJMER DARGAH BOMB BLAST CASE  

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