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Karnataka High Court Sets Aside Home Ministry Move to Refer Rudresh’s Murder Case to NIA - (22 Mar 2017)

Karnataka High Court has set aside decision of Ministry of Home Affairs to refer to National Investigation Agency (NIA) investigation into Rashtriya Swayamsevak Sangh worker Rudresh’s murder case.

Tags : KARNATAKA HIGH COURT   RASHTRIYA SWAYAMSEVAK SANGH  

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