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Supreme Court to Sahara India: Pay Rs 5092.64 Crore or Get Ready For Aamby Valley Auction - (22 Mar 2017)

Supreme Court has threatened to auction off Aamby Valley if Sahara India Group does not deposit Rs 5,092.64 crore with Securities and Exchange Board of India (Sebi) by 17 April.

Tags : SUPREME COURT   SAHARA INDIA   AAMBY VALLEY  

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