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Supreme Court on Demonetisation: Why Old Notes by Citizens Not Accepted Till March 31? - (21 Mar 2017)

Supreme Court has said that Modi Government's decision to close March 31 RBI window to deposit old notes smacked of arbitrariness and sought to know why categories other than those travelling abroad were not being allowed to do so.

Tags : SUPREME COURT   DEMONETISATION   OLD NOTES  

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