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Delhi High Court Permits Daiichi to Inspect Documents By Singh Brothers Disclosing Assets - (21 Mar 2017)

Delhi High Court has allowed Japanese drugmaker Daiichi Sankyo Co. Ltd to inspect documents submitted by brothers Malvinder and Shivender Singh, former owners of Ranbaxy Laboratories Ltd, disclosing value of their unencumbered shareholding in various entities.

Tags : DELHI HIGH COURT   RANBAXY LABORATORIES LTD   DAIICHI  

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