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Bombay High Court Says ‘Twisting Woman’s Hand, Holding Saree Doesn’t Outrage Her Modesty’ - (21 Mar 2017)

Bombay High Court has said that merely twisting a woman's hand or catching hold of a corner of her saree during a quarrel cannot be said to be outraging her modesty.

Tags : BOMBAY HIGH COURT   WOMAN   SAREE  

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