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Supreme Court Asks KWA To Ensure Sewer Water Does Not Enter Padmanabhaswamy Temple - (21 Mar 2017)

Supreme Court has directed Kerala Water Authority (KWA) to clean water tanks of famed Sree Padmanabhaswamy temple and take measures to stop sewage and construction debris from flowing inside temple premises.

Tags : SUPREME COURT   PADMANABHASWAMY TEMPLE  

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