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NGT Grants Interim Stay on Netravathi River Diversion Project - (17 Sep 2015)

National Green Tribunal (NGT) Southern Zone has granted an interim stay for Netravathi River Diversion project, on appeal filed by K N Somashekar, ex- contestant of previous Lok Sabha elections from Bengaluru.

Tags : NATIONAL GREEN TRIBUNAL  NETRAVATHI RIVER DIVERSION PROJECT  

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