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NGT Rejects Proposal for Nayachar Thermal Power Project - (17 Sep 2015)

National Green Tribunal (NGT) has rejected proposal to set up thermal power station in Nayachar island as it violated Coastal Regulations Zone (CRZ) and was against policy of sustainable development.

Tags : NATIONAL GREEN TRIBUNAL (NGT)  NAYACHAR THERMAL POWER PROJECT  

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