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Calcutta High Court Orders CBI Probe into Sting Operation By Narada News - (17 Mar 2017)

Calcutta High Court has passed an order asking Central Bureau of Investigation (CBI) to launch a probe into sting operation conducted by Narada News, which showed several Trinamool Congress leaders receiving cash.

Tags : CALCUTTA HIGH COURT   NARADA NEWS   STING OPERATION   TRINAMOOL CONGRESS  

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