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Calcutta HC Judge, J. Karnan Demands Rs 14 Crore Compensation From SC Judges - (17 Mar 2017)

Calcutta High Court Judge C S Karnan, facing contempt proceeding for his corruption allegations against Judges of Madras High Court and Supreme Court, has demanded Rs 14 crore compensation from seven judges who have been hearing his contempt case.

Tags : CALCUTTA HIGH COURT   C S KARNAN  

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