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Bombay High Court Seeks Govt Response Over Green Nod to Phase III of Metro - (17 Mar 2017)

Bombay High Court has sought to know from Ministry of Forest and Environment (MoEF) if environmental clearance was given to nine stations in phase III of Metro (Colaba-Bandra-Seepz).

Tags : BOMBAY HIGH COURT   METRO   PHASE III  

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