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SC to States: Stop Divisive Fights over Boundary Disputes - (17 Sep 2015)

SC has suggested that states should refrain from creating “border inside the border” by fighting over their territorial boundaries. The court asked states of Assam, Arunachal Pradesh and Nagaland to avoid divisive fight over boundary disputes.

Tags : SC  ASSAM   ARUNACHAL PRADESH   NAGALAND  

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