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Delhi High Court: 2001 Amendment to NDPS Act Adopts Reformative Approach For Drug Addicts - (16 Mar 2017)

Delhi High Court has observed that 2001 amendment to Narcotic Drugs & Psychotropic Substances Act, 1985, has adopted a reformative approach towards addicts.

Tags : DELHI HIGH COURT   NDPS ACT   2001 AMENDMENT  

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