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Delhi High Court Vacates Stay by ITAT on Rs 525 Crore Penalty on NDTV - (16 Mar 2017)

Delhi High Court has vacated a stay granted by Income Tax Appellate Tribunal (ITAT) on Rs 525 crore penalty on New Delhi Television Ltd (NDTV), saying that Tribunal does not have any powers in this matter.

Tags : DELHI HIGH COURT   NDTV  

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