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Supreme Court Collegium Finalizes MoP For Appointment of Judges - (16 Mar 2017)

Supreme Court collegium, while bringing down curtain on a 17 month standoff with Centre and also overcoming serious differences within itself, has finalised Memorandum of Procedure (MoP) for appointment of Judges to Supreme Court and various High Courts.

Tags : SUPREME COURT   MEMORANDUM OF PROCEDURE   JUDGES  

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